Om Singh & Ors. vs Govt. Of Nct Of Delhi
2012 Latest Caselaw 5596 Del

          *IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                 Date of decision: 17th September, 2012

+                                W.P.(C) No.3590/2011

       OM SINGH & ORS.                                 ..... Petitioners
                    Through:          Mr. Praveen Agarwal with Mr. Rajesh
                                      Ranjan Singh, Mr. Zahid Ali & Mr.
                                      Anand Verdhan Maitreya, Advs.

                                   Versus

       GOVT. OF NCT OF DELHI                   ...Respondent

Through: Mr. Najmi Waziri with Ms. Neha Kapoor, Advs. for GNCTD.

CORAM :-

HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

RAJIV SAHAI ENDLAW, J

For judgment, see W.P.(C) No.2878/2011 Titled Sitaram Mehto &

Ors.Vs. Govt. of NCT of Delhi.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE SEPTEMBER 17, 2012/'gsr'