Cit vs Arts Beauty Exports
2012 Latest Caselaw 5594 Del

*            IN THE HIGH COURT OF DELHI AT NEW DELHI
                                            Reserved on : 16th August , 2012.
%                                        Date of Decision : 17th September, 2012.

+                ITA NO.80/2012

CIT                                                            .... Appellant
                      Through Mr. Abhishek Maratha, sr. Standing counsel with Ms.
                      Anshul Sharma, Adv.

                            VERSUS

ARTS BEAUTY EXPORTS                                        .....Respondent

Through Mr. Rajiv Saxena and Mr. Jagjeet Singh, Advs.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

1. Whether Reporters of local papers may be allowed to see the judgment?

2. To be referred to the Reporters or not?

3. Whether the judgment should be reported in the Digest?

R.V. EASWAR, J.:

For detailed order see ITA No.79/2012.

(R.V. EASWAR) JUDGE

(S. RAVINDRA BHAT) JUDGE

SEPTEMBER 17, 2012 Bisht/vld