Neetu Verma vs District And Sessions Judge, ...
2012 Latest Caselaw 5475 Del

*              IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                       RESERVED ON : 16.03.2012
                                                        DECIDED ON : 12.09.2012
+      W.P.(C) 7717/2010, C.M. NO. 20050/2010
       MS. MONIKA MEENA                       ....... Petitioner
                                Versus
       DISTRICT JUDGE                         ..... Respondent

+ W.P.(C) 7878/2010 SARV RURAL AND URBAN WELFARE SOCIETY ....... Petitioner Versus UOI AND ORS. ..... Respondents + W.P.(C) 8368/2010, C.M. NO. 21487/2010 VEENA YADAV ....... Petitioner Versus DISTRICT AND SESSIONS JUDGE, DELHI..... Respondent + W.P.(C) 816/2011, C.M. NO. 1711/2011 NEETU VERMA ....... Petitioner Versus DISTRICT AND SESSIONS JUDGE, DELHI ..... Respondent + W.P.(C) 1205/2011, C.M. NO. 2545/2011 & 20001/2011 DEVENDER ROY AND ORS. ....... Petitioners Versus DISTRICT AND SESSIONS JUDGE, DELHI AND ORS.

..... Respondents + W.P.(C) 1513/2011, C.M. NO. 18158/2011 (for early hearing) DELHI JAL BOARD AND ANR. ....... Petitioners Versus A.K. AWASTHI AND ORS.. ..... Respondents + W.P.(C) 3223/2011, C.M. NO. 6812/2011 SH. CHANDER SINGH ....... Petitioner Versus THE DISTRICT AND SESSIONS JUDGE AND ANR.

W.P.(C) 7717/10, 7878/10, 8368/10, 816/11, 1205/11, 1513/2011, 1713/11, 3278/11, & 3223/11 Page 1 ..... Respondents + W.P.(C) 1713/2011, C.M. NO. 3636/2011 NEETU VERMA ....... Petitioner Versus DISTRICT AND SESSIONS JUDGE, DELHI..... Respondent + W.P.(C) 3278/2011, C.M. NO. 6900/2011 SANDEEP SONI ....... Petitioner Versus UNION OF INDIA AND ANR. ..... Respondents .....Petitioners:

Through: Mr. Mahabir Singh, Sr. Advocate with Dr. Vijendra Mahndiyan, Ms. Pallavi Awasthi, Mr. Rakesh Dahiya, Advocates, in W.P.(C) 5390/2010 Ms. Geeta Luthra, Sr. Advocate with Mr. Sanjeev Sahay, Mr. Harish Malik, Advocates, in W.P.(C) 7878/2010.

Mr. Akshat Goel, Mr. Aditya Singh, Mr. Rajiv Dalal, Mr. Varun Nishchal and Ms. Neha Gupta, Advocates, in W.P.(C) 816/2011 and 1713/2011. Dr. Vijendra Mahndiyan and Ms. Pallavi Awasthi, Advocates, in W.P.(C) 1205/2011. Mr. Suresh Tripathy, Advocate, in W.P.(C) 1513/2011.

Mr. Manoj Kumar, Advocate, in W.P.(C) 3278/2011.

Mr. Mithilesh Kumar Singh and Mr. Tarun Verma, Advocates, in W.P.(C) 7717/2010. Ms. Deepali Gupta, Advocate, in W.P.(C) 3223/2011.

.....Respondents Through: Ms. Avnish Ahlawat with Ms. Latika Choudhary, Ms. Urvashi Malhotra and Ms. Subham Mahajan, Advocates, for District and Sessions Judge, Delhi.

Mr. Sachin Datta, CGSC, for UOI, in W.P.(C) 7878/2010.

Mr. Dhanesh Relan and Ms. Sweta, Advocates, for

W.P.(C) 7717/10, 7878/10, 8368/10, 816/11, 1205/11, 1513/2011, 1713/11, 3278/11, & 3223/11 Page 2 DDA in W.P.(C) 7878/2010. Mr. Viraj. R. Datar, Advocate, for DHC in W.P.(C) 7878/2010.

Mr. B.V. Niren, CGSC, Mr. Utkarsh Sharma and Mr. Prasouk Jain, Advocates, for UOI in W.P.(C) 1205/2011.

Mr. Rakesh Khanna, Sr. Advocate with Ms. Gunjan Sharma, Advocate, for Resp. No.1 in W.P.(C) 1513/2011.

Ms. Geeta Luthra, Sr. Advocate with Mr. Sanjeev Sahay, Mr. M.K. Bhardwaj, Mr. Harish Malik, Advocates, for Resp. Nos. 2, 3, 7 and 8 in W.P.(C) 1513/2011.

Mr. Pradeep Kumar, Advocate, for Respondent No.9 in W.P.(C) 1513/2011. Ms. Shobhana Takiar, Advocate, for GNCTD. CORAM:

HON'BLE THE ACTING CHIEF JUSTICE HON'BLE JUSTICE S. RAVINDRA BHAT HON'BLE JUSTICE RAJIV SAHAI ENDLAW MR. JUSTICE S.RAVINDRA BHAT % For detailed judgment, please refer to the decision dated 12.09.2012 in W.P(C) 5390/2010.

S. RAVINDRA BHAT (JUDGE)

ACTING CHIEF JUSTICE

RAJIV SAHAI ENDLAW (JUDGE) September 12, 2012

W.P.(C) 7717/10, 7878/10, 8368/10, 816/11, 1205/11, 1513/2011, 1713/11, 3278/11, & 3223/11 Page 3