Uoi & Ors. vs J.R.Sood
2012 Latest Caselaw 5437 Del

*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 11th September, 2012

+        LPA 297/2007& CM No.6320/2007

         UOI & ORS.                                     ..... Appellants
                         Through:      Mr. Mohan Parasaran, ASG with Ms.
                                       Aarthi Rajan, Mr. B.V. Niren, Mr.
                                       Manav Gupta, Mr. Alok Prasanna
                                       Kumar & Mr. Meyyappan Nagappan,
                                       Advs.

                                 Versus
         J.R.SOOD                                      ..... Respondent
                         Through:      Mr. Harish Malhotra, Sr. Adv. with
                                       Ms. Malini Sud & Ms. Vidhi Goel,
                                       Advs.
CORAM :-
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
                               JUDGMENT

RAJIV SAHAI ENDLAW, J.

For judgment, see LPA No.2298-99/2006 titled Union of India & Anr. Vs. Hotel Excelsior Ltd. & Anr.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE SEPTEMBER 11, 2012 pp