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Municipal Corporation Of Delhi. vs Madhvi Devi @ Madhu & Anr.
2012 Latest Caselaw 5394 Del

Citation : 2012 Latest Caselaw 5394 Del
Judgement Date : 10 September, 2012

Delhi High Court
Municipal Corporation Of Delhi. vs Madhvi Devi @ Madhu & Anr. on 10 September, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Decided on: 10th September, 2012
+    MAC APP. 122/2004

     MUNICIPAL CORPORATION OF DELHI.                .... Appellant
                    Through None.
             versus

     MADHVI DEVI @ MADHU & ANR.       .... Respondents
                  Through Mr. O.P.Mannie, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.88/2004 titled Madhvi Devi @ Madhu v. Tara Chand & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE

SEPTEMBER 10, 2012 pst

 
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