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S.C. Jain vs D.D.A. & Ors
2012 Latest Caselaw 5393 Del

Citation : 2012 Latest Caselaw 5393 Del
Judgement Date : 10 September, 2012

Delhi High Court
S.C. Jain vs D.D.A. & Ors on 10 September, 2012
Author: G.P. Mittal
$~
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Decided on: 10th September, 2012

+    FAO. 261/2000

     S.C. JAIN                           ..... Appellant
                          Through   Mr. Navneet Goyal with Ms.
                                    Suman N. Rawat, Advocates

                 versus


     D.D.A. & ORS                         .... Respondents
                          Through   Mr. Vaibhav Mirg with Mr. Arun
                                    Birbal, Advocates

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                           JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in FAO.253/2000 titled 'MANORAMA JAIN v. D.D.A. & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE SEPTEMBER 10, 2012 pst

 
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