United India Insurance Co. Ltd. vs Sajida & Ors.
2012 Latest Caselaw 5372 Del

Citation : 2012 Latest Caselaw 5372 Del
Judgement Date : 7 September, 2012

Delhi High Court

United India Insurance Co. Ltd. vs Sajida & Ors. on 7 September, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Date of decision: 7th September, 2012
+    MAC APP. 470/2011

     UNITED INDIA INSURANCE CO. LTD.          ..... Appellant
                   Through: Mr. Vineet Malhotra, Adv. with
                            Mr. R.M. Tatia, Adv.

                                   versus

     SAJIDA & ORS.                            ..... Respondents
                       Through:     Mr. Anshuman Bal, Adv. for R-1 to R-4.


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP. 469/2011 titled 'UNITED INDIA INSURACE COMPANY LTD. v. KAMAR JAHAN & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE SEPTEMBER 07, 2012 vk

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