New India Assurance Co. Ltd. vs Kanti Ballabh Sharma & Ors
2012 Latest Caselaw 5288 Del

Citation : 2012 Latest Caselaw 5288 Del
Judgement Date : 4 September, 2012

Delhi High Court

New India Assurance Co. Ltd. vs Kanti Ballabh Sharma & Ors on 4 September, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Date of decision: 4th September, 2012
+    MAC APP. 503/2008

     NEW INDIA ASSURANCE CO. LTD.                            ..... Appellant
                  Through: Mr. Pankaj Seth, Adv.

                 versus


     KANTI BALLABH SHARMA & ORS.                       ..... Respondents
                  Through: Nemo.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 500/2008 titled 'NEW INDIA ASSURANCE CO. LTD. v. SANJAY SHARMA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE SEPTEMBER 04, 2012 vk

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