Commissioner Of Income Tax vs Samsung India Electronics Ltd.
2012 Latest Caselaw 5251 Del

Citation : 2012 Latest Caselaw 5251 Del
Judgement Date : 3 September, 2012

Delhi High Court

Commissioner Of Income Tax vs Samsung India Electronics Ltd. on 3 September, 2012

Author: R.V. Easwar

$~20 & 24

*             IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                Date of Decision : 3rd September, 2012.

+       ITA 113/2010
+       ITA 143/2010

        COMMISSIONER OF INCOME TAX                ..... Appellant
                        Through: Ms. Suruchi Aggarwal, Sr. Standing
                                 Counsel.
                 versus

        SAMSUNG INDIA ELECTRONICS LTD.              ..... Respondent
                      Through: Mr. Satyen Sethi and Mr. Arta Trana
                               Panda, Advocates.

CORAM:
MR. JUSTICE S. RAVINDRA BHAT
MR. JUSTICE R.V. EASWAR

R.V.EASWAR, J: (OPEN COURT)
        For orders see ITA No.98/2010.



                                              R.V.EASWAR, J.

S. RAVINDRA BHAT, J.

SEPTEMBER 03, 2012 vld

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