Saleem Ahmed & Ors. vs Suleman & Ors.
2012 Latest Caselaw 5249 Del

Citation : 2012 Latest Caselaw 5249 Del
Judgement Date : 3 September, 2012

Delhi High Court

Saleem Ahmed & Ors. vs Suleman & Ors. on 3 September, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Date of decision: 3rd September, 2012

+    MAC APP. 227/2007

     SALEEM AHMED & ORS.                                   ..... Appellants
                 Through:           Mr. Deepak Tyagi, Adv. with
                                    Mr. K.K. Gautam, Adv.
                 versus

     SULEMAN & ORS.                       ..... Respondents
                 Through:           Mr. Pankaj Seth, Adv. for R-3.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.213/2007 titled 'SAZID ALI & ORS. v. SULEMAN & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE SEPTEMBER 3, 2012 vk

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