The Commissioner Of Income ... vs Sh. Kanwaljit Singh
2012 Latest Caselaw 6869 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                  Reserved on: 18.10.2012
                                               Pronounced on : 30.11.2012

+                               ITA 607/2010
                                ITA 921/2010

       THE COMMISSIONER OF INCOME TAX -XIII ......Appellant

              Through: Ms. Rashmi Chopra, Sr. Standing Counsel.

                      Versus

       SH. KANWALJIT SINGH                               .....Respondent

Through: Dr. Rakesh Gupta, Sh. Ashwani Taneja, Ms. Rani Kiyala, Sh. Piyush Singh and Ms. Ayushi Pareek, Advocates.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

MR. JUSTICE S.RAVINDRA BHAT

%

1. The present appeals are allowed in view of the separate judgment passed today in ITA 602/2010 between the same parties.

S. RAVINDRA BHAT, J

R.V.EASWAR, J NOVEMBER 30, 2012

ITA 607/2010 & 921/2010 Page 1