National Insurance Company Ltd vs Sunil Kumar & Ors.
2012 Latest Caselaw 6838 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision: 29th November, 2012
+    MAC.APP. 258/2010

     NATIONAL INSURANCE COMPANY LTD.         ...... Appellant
                  Through: Mr. Vivek Singh, Adv. for
                           Ms. Neelam Singh, Adv.

                 versus


     SUNIL KUMAR & ORS.                                ..... Respondents
                  Through:           Mr. Dharmesh Kumar Proxy Counsel for
                                     Mr. Sushil Kumar, Adv. for R-1/
                                     Claimant.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP.244/2010 titled 'NATIONAL INSURANCE COMPANY LIMTIED v. ANIL KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 29, 2012 vk