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U.P. State Road Transport ... vs Pappu
2012 Latest Caselaw 6837 Del

Citation : 2012 Latest Caselaw 6837 Del
Judgement Date : 29 November, 2012

Delhi High Court
U.P. State Road Transport ... vs Pappu on 29 November, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           Date of decision: 29th November, 2012
+    MAC.APP. 250/2011

     U.P. STATE ROAD TRANSPORT CORPORATION...... Appellant
                   Through: Ms. Garima Prashad, Adv. with
                            Mr. Shadab Khan, Adv.

                 versus

     PAPPU                                    ..... Respondent
                          Through:      Mr. O.P. Mannie, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                              JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP. 248/2011 titled 'U.P. STATE ROAD TRANSPORT CORPORATION v. MITHLESH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 29, 2012 vk

 
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