Mithlesh & Ors. vs U.P. State Road Transport ...
2012 Latest Caselaw 6836 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision: 29th November, 2012
+    MAC.APP. 253/2011

     MITHLESH & ORS.                                  ....... Appellants
                  Through:          Mr. O.P. Mannie, Adv.

                 versus


     U.P. STATE ROAD TRANSPORT CORPORATION & ORS.
                                                   ..... Respondents
                   Through: Ms. Garima Prashad, Adv. with
                            Mr. Shadab Khan, Adv.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP. 248/2011 titled 'U.P. STATE ROAD TRANSPORT CORPORATION v. MITHLESH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 29, 2012 vk