Oriental Insurance Company Ltd. vs Sompal & Ors.
2012 Latest Caselaw 6800 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                             Reserved on: 13th August, 2012
                                        Pronounced on: 27th November, 2012
+    MAC APP. 168/2008

     ORIENTAL INSURANCE COMPANY LTD.           .... Appellant
                     Through: Mr. Joy Basu, Advocate
              versus

     SOMPAL & ORS.                               ..... Respondents
                       Through:     Ms. Manjeet Chawla, Advocate for
                                    Claimant.
                                    Mr. P.K. Seth, Advocate for Respondent/
                                    Tagore International School.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP. 167/2008, titled 'ORIENTAL INSURANCE COMPANY LTD. v. BABY KOMAL & ANR.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 27, 2012 vk