Rajiv Pratap Singh & Ors. vs New India Assurance Company Ltd. & ...
2012 Latest Caselaw 6703 Del

Citation : 2012 Latest Caselaw 6703 Del
Judgement Date : 22 November, 2012

Delhi High Court

Rajiv Pratap Singh & Ors. vs New India Assurance Company Ltd. & ... on 22 November, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision: 22nd November, 2012
+    MAC.APP. 1212/2012

     RAJIV PRATAP SINGH & ORS.                               ....... Appellants
                   Through: Mr. J.S. Kanwar, Adv.

                   versus

     NEW INDIA ASSURANCE COMPANY LTD. & ORS..... Respondents
                  Through: Ms. Neerja Sachdeva, Adv for R-1.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                                   ORDER

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC.APP. 555/2011 titled 'NEW INDIA ASSURANCE COMPANY LTD. V. RAJIV PRATAP SINGH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 22, 2012 vk

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