Tofa Devi & Ors. vs Bablu Singh & Ors.
2012 Latest Caselaw 6530 Del

Citation : 2012 Latest Caselaw 6530 Del
Judgement Date : 7 November, 2012

Delhi High Court

Tofa Devi & Ors. vs Bablu Singh & Ors. on 7 November, 2012

Author: G.P. Mittal

$~ 39
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of Decision: 7th November, 2012

+    MAC. APP. 1175/2012

     TOFA DEVI & ORS.                           ..... Appellants
                   Through          Mr. Sanjeev Srivastava, Advocate

                 versus


     BABLU SINGH & ORS.                              ..... Respondents
                  Through           Ms.Neerja Sachdeva, Advocate for the
                                    Respondent No.3.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL


                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC.APP.525/2012 titled 'HDFC ERGO GENERAL INSURANCE CO. LTD. v. TOFA DEVI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 07, 2012 pst

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