Shyam Sunder vs Smt. Manju Devi & Ors.
2012 Latest Caselaw 6430 Del

Citation : 2012 Latest Caselaw 6430 Del
Judgement Date : 1 November, 2012

Delhi High Court

Shyam Sunder vs Smt. Manju Devi & Ors. on 1 November, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Date of decision: 1st November, 2012

+    MAC.APP. 651/2012

     SHYAM SUNDER                                     ..... Appellant
                 Through:           Nemo.

                                  versus
     SMT. MANJU DEVI & ORS.                       .... Respondents
                  Through: Mr.S.N.Parashar, Advocate for R-1 to R-
                            5
                            Mr.Naresh C.Sharma, Advocate for R-7

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                            JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 647/2012 titled SMT. SUMAN. v. SMT. MANJU DEVI & ORS.

2. For detailed order, please see the above mentioned judgment

(G.P. MITTAL) JUDGE NOVEMBER 01, 2012 v

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