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Nirmala & Anr vs Oriental Insurance Co. Ltd & Ors
2012 Latest Caselaw 6429 Del

Citation : 2012 Latest Caselaw 6429 Del
Judgement Date : 1 November, 2012

Delhi High Court
Nirmala & Anr vs Oriental Insurance Co. Ltd & Ors on 1 November, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Date of Decision: 1st November, 2012
+    MAC.APP. 1151/2012

     NIRMALA & ANR                                ..... Appellants
                 Through:           Mr.S.K.Pandey, Adv


                                   versus
     ORIENTAL INSURANCE CO. LTD & ORS. ..... Respondents
                  Through: Mr.Pradeep Gaur, Advocate
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                      JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed in terms of the judgment passed today in MAC APP. 869/2010 titled 'ORIENTAL INSURANCE CO. LTD. v. NIRMALA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 01, 2012 vk

 
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