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Rajender Kumar & Ors. vs National Insurance Co. Ltd. & Ors
2012 Latest Caselaw 3659 Del

Citation : 2012 Latest Caselaw 3659 Del
Judgement Date : 31 May, 2012

Delhi High Court
Rajender Kumar & Ors. vs National Insurance Co. Ltd. & Ors on 31 May, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Reserved on: 28th May, 2012
                                 Pronounced on: 31st May, 2012
+    MAC.APP. 897/2011

     RAJENDER KUMAR & ORS.                    ..... Appellants
                    Through None
             versus


     NATIONAL INSURANCE CO. LTD. & ORS ... Respondents
                  Through Mr. Rohit Arora with
                          Ms.Neelam Singh, Advocates
                          for Respondent No.1 Insurance
                          Company

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                      JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP No.517/2007 titled 'SHASHI BHUSHAN & ORS. v. NATIONAL INSURANCE CO. LTD. & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 31, 2012 pst

 
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