Sandeep Tomar & Anr vs Oriental Insurance Co Ltd & Ors
2012 Latest Caselaw 3525 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                         Reserved on: 17th May, 2012
                                       Pronounced on: 25th May, 2012
+       MAC.APP. 27/2010

        SANDEEP TOMAR & ANR                        ..... Appellant
                    Through            Mr. Anil Gera with Mr. Rakesh
                                       Chaudhary, Advocates
                      versus


        ORIENTAL INSURANCE CO LTD & ORS ..... Respondent
                     Through  Mr. Santosh Paul with
                              Ms. Mohita Bagai, Advocates

        CORAM:
        HON'BLE MR. JUSTICE G.P.MITTAL

                               JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC. APP. No.631/2009 titled 'ORIENTAL INSURANCE CO. LTD. v. SANDEEP TOMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 25, 2012 pst