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Icici Lombard General Insurance ... vs Aman & Ors
2012 Latest Caselaw 3464 Del

Citation : 2012 Latest Caselaw 3464 Del
Judgement Date : 23 May, 2012

Delhi High Court
Icici Lombard General Insurance ... vs Aman & Ors on 23 May, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Date of decision: 23nd May, 2012
+    MAC.APP. 813/2010

     ICICI LOMBARD GENERAL INSURANCE CO LTD..
                                           ..... Appellant
                   Through: Ms. Suman Bagga, Advocate

                 versus

     AMAN & ORS                      ..... Respondents
                          Through:    Mr. S.N.Parashar, Advocate for
                                      R-1.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.779/2010 titled 'AMAN V. SANJAY PADEY & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 23, 2012 vk

 
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