Mohd Liaq & Ors vs New India Assurance Co Ltd
2012 Latest Caselaw 3438 Del

Citation : 2012 Latest Caselaw 3438 Del
Judgement Date : 22 May, 2012

Delhi High Court

Mohd Liaq & Ors vs New India Assurance Co Ltd on 22 May, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision:22nd May, 2012

+    MAC.APP. 517/2012

     MOHD LIAQ & ORS                           ..... Appellants
                  Through:          Mr.Ram N.Sharma, Advocate

                 versus

     NEW INDIA ASSURANCE CO LTD        ..... Respondent
                  Through: Mr.D.K.Sharma, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.89/2008 titled 'NEW INDIA ASSURANCE CO. LTD. v. MOHD. LIAQ & Ors.'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 22, 2012 mr

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