Sanjeev Sherawat vs National Insurance Company Ltd. & ...
2012 Latest Caselaw 3437 Del

Citation : 2012 Latest Caselaw 3437 Del
Judgement Date : 22 May, 2012

Delhi High Court

Sanjeev Sherawat vs National Insurance Company Ltd. & ... on 22 May, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 22nd May, 2012
+    MAC.APP. 1162/2011

     SANJEEV SHERAWAT                          ..... Appellant
                  Through:          Mr. D.V. Goyal, Advocate

                 versus

     NATIONAL INSURANCE COMPANY LTD. & ORS.
                                         ..... Respondents
                  Through: Ms. Nanita Sharma, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.915/2011 titled 'NATIONAL INSURANCE COMPANY LTD. v. SANJEEV SHERAWAT & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 22, 2012 vk

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