Shefali Goel vs Mukesh Kumar & Ors
2012 Latest Caselaw 3414 Del

$~ 6
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision:21st May, 2012
+        MAC. APP No.65/2009

         SHEFALI GOEL                        ..... Appellant
                  Through:              Mr. Rakesh Tiku, Sr. Advocate
                                        with Ms. Manjusha Wadhwa,
                                        Advocate
                       Versus

         MUKESH KUMAR & ORS.                  ..... Respondents
                 Through:               Mr. K.L. Nandwani, Advocate
                                        for the Respondent No.3
                                        Insurance Company

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP. No.46/2009 titled 'TUSHAR GOEL v. MUKESH KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 21, 2012 pst