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Municipal Corporation Of Delhi vs Mamta
2012 Latest Caselaw 3284 Del

Citation : 2012 Latest Caselaw 3284 Del
Judgement Date : 16 May, 2012

Delhi High Court
Municipal Corporation Of Delhi vs Mamta on 16 May, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 16th May, 2012
+    MAC.APP. 607/2010

     MUNICIPAL CORPORATION OF DELHI ..... Appellant
                    Through Ms. Manjira Das Gupta,
                            Advocate
             versus

     MAMTA                                      ..... Respondent
                       Through      Mr. S.P. Gairola, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.353/2010 titled 'MAMTA v. SATPAL & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 16, 2012 vk

 
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