Container Corporation Of India ... vs Cit
2012 Latest Caselaw 3192 Del

Citation : 2012 Latest Caselaw 3192 Del
Judgement Date : 11 May, 2012

Delhi High Court

Container Corporation Of India ... vs Cit on 11 May, 2012

Author: R.V. Easwar

*              IN THE HIGH COURT OF DELHI AT NEW DELHI
                         Reserved on : 11th April, 2012.
%                       Date of Decision :11th May, 2012.

+ ITA NO.967/2011 & 968/2011

CONTAINER CORPORATION OF INDIA LTD. ...Appellant
            Through Mr.S.Krishnan, Advocate

                                VERSUS

CIT                                                         ...Respondent

Through Mr. Sanjeev Rajpal, Advocate

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.V. EASWAR

R.V. EASWAR, J.:

For order, see ITA No.1411/2009.

(R.V. EASWAR) JUDGE

(SANJIV KHANNA) JUDGE 11th May, 2012 Bisht

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