Shefali Goel & Ors. vs Oriental Insurance Company Ltd
2012 Latest Caselaw 3191 Del

Citation : 2012 Latest Caselaw 3191 Del
Judgement Date : 11 May, 2012

Delhi High Court

Shefali Goel & Ors. vs Oriental Insurance Company Ltd on 11 May, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           Reserved on: 1st May, 2012
                                       Pronounced on: 11th May, 2012
+    MAC APP. 476/2012

     SHEFALI GOEL & ORS.                 ..... Appellants
              Through: Mr. O.P. Mannie, Advocate

                              Versus

     ORIENTAL INSURANCE COMPANY LTD ..... Respondent
              Through: Mr. Joy Basu, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.260/2004 titled 'ORIENTAL INSURANCE COMPANY LTD. v. SHEFALI GOEL & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 11, 2012 pst

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