State Of Haryana vs Sushila & Ors
2012 Latest Caselaw 3189 Del

Citation : 2012 Latest Caselaw 3189 Del
Judgement Date : 11 May, 2012

Delhi High Court

State Of Haryana vs Sushila & Ors on 11 May, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 11th May, 2012
+    MAC.APP. 111/2009

     STATE OF HARYANA                      ..... Appellant
                     Through:       Mr.Yashpal Rangi, Advocate
              versus

     SUSHILA & ORS.                       ..... Respondents
                       Through:     Ms. Arpan Wadhawan,
                                    Advocate for R-2.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.102/2009 titled 'STATE OF HARYANA v. BHARTI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 11, 2012 vk

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