Smt.Chanchal Kataria & Ors vs Yogender Rana & Ors
2012 Latest Caselaw 3058 Del

Citation : 2012 Latest Caselaw 3058 Del
Judgement Date : 8 May, 2012

Delhi High Court

Smt.Chanchal Kataria & Ors vs Yogender Rana & Ors on 8 May, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 8th May, 2012
+    MAC.APP.361/2012

     SMT.CHANCHAL KATARIA & ORS.    ..... Appellants
                 Through: Ms.Suman N.Rawat, Adv.

                 versus

     YOGENDER RANA & ORS.                ..... Respondents
                 Through:            Mr.Abhishek Rana for R-1 .
                                     Mr.Pradeep Gaur &
                                     Mr.Amit Gaur for R-2

CORAM:
HON'BLE MR. JUSTICE G.P.MITTAL
                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.192/2012 titled 'ORIENTAL INSURANCE CO. LTD. v. SMT. CHANCHAL KATARIA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 08, 2012 RS/

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