Sunita & Ors. vs New India Assurance Co Ltd
2012 Latest Caselaw 2246 Del

Citation : 2012 Latest Caselaw 2246 Del
Judgement Date : 30 March, 2012

Delhi High Court

Sunita & Ors. vs New India Assurance Co Ltd on 30 March, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 Date of decision: 30th March, 2012
+    MAC.APP. 360/2012

     SUNITA & ORS.                           ..... Appellants
                 Through:        Mr. Amit Kumar Pandey, Adv.

                              versus

     NEW INDIA ASSURANCE CO LTD       ..... Respondent
                  Through: Mr. Sameer Nandwani, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.1043/2011 titled 'NEW INDIA ASSURANCE CO. LTD. v. SUNITA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 30, 2012 vk

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