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New India Assurance Co. Ltd. vs Rampati & Ors.
2012 Latest Caselaw 2245 Del

Citation : 2012 Latest Caselaw 2245 Del
Judgement Date : 30 March, 2012

Delhi High Court
New India Assurance Co. Ltd. vs Rampati & Ors. on 30 March, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Reserved on: 26th March, 2012
                                  Pronounced on: 30th March, 2012
+    MAC APP. 841/2010

     NEW INDIA ASSURANCE CO. LTD.     .... Appellant
                  Through: Mr. K.K. Bhat, Adv.

                   versus

     RAMPATI & ORS.                             .... Respondents
                  Through:          Mr. S.N. Parashar, Adv.



     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.857/2010 titled 'RAMPATI & ORS. v. SHYAMBEER & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 30, 2012 vk

 
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