The Commissioner Of Income Tax-Ii vs Jai Parabolic Spring Ltd
2012 Latest Caselaw 2241 Del

Citation : 2012 Latest Caselaw 2241 Del
Judgement Date : 30 March, 2012

Delhi High Court

The Commissioner Of Income Tax-Ii vs Jai Parabolic Spring Ltd on 30 March, 2012

Author: Siddharth Mridul

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                        Reserved on: 21st September, 2011
%                                     Date of decision : 30th March, 2012

+      ITA No.1152/2010

       THE COMMISSIONER OF INCOME TAX-II                 .....Appellant
                   Through:    Mr. Sanjeev Sabharwal, Sr. Standing
                               Counsel.

             -versus-
       JAI PARABOLIC SPRING LTD.                .....Respondent
                Through:  Mr. Sandeep Sapra, Advocate.

       CORAM:
       HON'BLE THE ACTING CHIEF JUSTICE
       HON'BLE MR. JUSTICE SIDDHARTH MRIDUL


SIDDHARTH MRIDUL, J.

1. Appeal dismissed. For order see ITA 315/2010.

SIDDHARTH MRIDUL, J.

ACTING CHIEF JUSTICE MARCH 30, 2012 mk

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