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Oriental Insurance Co. Ltd. vs Ram Ratti & Ors.
2012 Latest Caselaw 1881 Del

Citation : 2012 Latest Caselaw 1881 Del
Judgement Date : 19 March, 2012

Delhi High Court
Oriental Insurance Co. Ltd. vs Ram Ratti & Ors. on 19 March, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Reserved on: 23rd January, 2012
                                   Pronounced on: 19th March, 2012
+    MAC.APP. 203/2006

     ORIENTAL INSURANCE CO. LTD.        ..... Appellant
                  Through: Mr. R. B. Shami, Adv.

                   versus

     RAM RATTI & ORS.                           ..... Respondents
                  Through:          Mr. Charan Singh, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.997/2011 titled 'SMT. DHANESHWARI & ANR. v. TEJESHWAR SINGH & ORS'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE

MARCH 19, 2012 vk

 
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