Royal Sundaram Alliance ... vs Meera & Ors
2012 Latest Caselaw 1872 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Reserved on: 29th February, 2012
                                       Pronounced on: 19th March, 2012
+    MAC.APP. 955/2011

     ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD
                               ..... Appellant
                 Through: Ms. Suman Bagga, Advocate

                   versus

     MEERA & ORS                                    ..... Respondent
                            Through:    Mr. Rupinder Pal Singh Simak
                                        with Mr. Rigasha Takkar,
                                        Advocates for the Respondents
                                        No.1 to 4.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 997/2011 titled 'SMT. DHANESHWARI & ANR. v. TEJESHWAR SINGH & ORS'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 19, 2012 vk