Daya Malik & Anr vs Sanna & Ors.
2012 Latest Caselaw 1871 Del

Citation : 2012 Latest Caselaw 1871 Del
Judgement Date : 19 March, 2012

Delhi High Court

Daya Malik & Anr vs Sanna & Ors. on 19 March, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Reserved on: 12th January,2012
                                  Pronounced on: 19th March, 2012
+    MAC.APP. 566/2010

     DAYA MALIK & ANR                       ..... Appellants
                    Through:        Appellant in person.
             versus

     SANNA & ORS.                    ..... Respondents
                       Through:     Mr. Peeush Sharma, Advocate
                                    for R-1 to 5.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                           JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 997/2011 titled 'SMT. DHANESHWARI & ANR. v. TEJESHWAR SINGH & ORS'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE

MARCH 19, 2012 vk

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