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Preeti & Ors. vs Bajaj Allianz General Insurance ...
2012 Latest Caselaw 1561 Del

Citation : 2012 Latest Caselaw 1561 Del
Judgement Date : 5 March, 2012

Delhi High Court
Preeti & Ors. vs Bajaj Allianz General Insurance ... on 5 March, 2012
Author: G.P. Mittal
*        IN THE HIGH COURT OF DELHI AT NEW DELHI
                             Reserved on: 2nd February, 2012
                          Pronounced on: 5th March, 2012

+        MAC. APP. No.277/2011

         PREETI & ORS.                             ..... Appellants
                              Through    Mr. Anshuman Bal, Advocate
                         Versus

         BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
                                          ..... Respondent

                              Through:   Ms. Neerja Sachdeva, Advocate
                                         for the Respondent Insurance
                                         Company

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                              JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. No.747/2010 titled 'BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. PREETI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 05, 2012 pst

 
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