Colonel Saji Ahraham vs Union Of India & Ors.
2012 Latest Caselaw 679 Del

Citation : 2012 Latest Caselaw 679 Del
Judgement Date : 31 January, 2012

Delhi High Court

Colonel Saji Ahraham vs Union Of India & Ors. on 31 January, 2012

Author: Anil Kumar

*             IN THE HIGH COURT OF DELHI AT NEW DELHI

+                 WP(C) No.639/2012 & CM No.1376/2012

%                       Date of Decision: 31.01.2012

Colonel Saji Abraham                                     .... Petitioner

                     Through Mr.T.K.Joseph, Advocate


                                Versus

Union of India & Ors.                                  .... Respondents

                     Through Mr.Shashi Mohan, Advocate

CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MR. JUSTICE J.R.MIDHA


ANIL KUMAR, J.

* After some arguments, learned counsel for the petitioner seeks to

withdraw the writ petition.

Dismissed as withdrawn.

ANIL KUMAR, J.

J.R.MIDHA, J.

January 31, 2012 vk

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