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Paramjeet Kaur & Ors. vs New India Assurance Co. Ltd.
2012 Latest Caselaw 678 Del

Citation : 2012 Latest Caselaw 678 Del
Judgement Date : 31 January, 2012

Delhi High Court
Paramjeet Kaur & Ors. vs New India Assurance Co. Ltd. on 31 January, 2012
Author: G.P. Mittal
*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          Reserved on: 30th January, 2012
                                         Pronounced on:31st January, 2012
+       MAC. APP.104/2012

         PARAMJEET KAUR & ORS.               ..... Appellants
                 Through: Mr. Anshuman Bal, Advocate for
                          Appellants No.1 to 5

                                      Versus

        NEW INDIA ASSURANCE CO. LTD.      ..... Respondent
                 Through: Mr. Kanwal Chaudhary, Advocate

        CORAM:
        HON'BLE MR. JUSTICE G.P.MITTAL

                                JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP. 285/2010 titled New India Assurance Co. Ltd. v. Paramjeet Kaur & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 31, 2012 pst

 
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