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Arun Sharma & Ors. vs Ram Kumar Tyagi & Ors.
2012 Latest Caselaw 643 Del

Citation : 2012 Latest Caselaw 643 Del
Judgement Date : 30 January, 2012

Delhi High Court
Arun Sharma & Ors. vs Ram Kumar Tyagi & Ors. on 30 January, 2012
Author: G.P. Mittal
*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Reserved on: 16th January, 2012
                                     Pronounced on: 30th January, 2012
+        MAC APP. 772/2011

         ARUN SHARMA & ORS.                        .......Appellants
                     Through:           Mr. Navneet Goyal with Ms.
                                        Suman N. Rawat, Advocates.
                      versus

         RAM KUMAR TYAGI & ORS.            .....Respondents
                     Through: Mr. K.L. Nandwani, Advocate
                              for R -3/ UIICL.

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                               JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC. APP. 590/2011 titled Royal Sundaram Alliance Insurance Co. Ltd. v. Master Manmeet Singh & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 30, 2012 hs

 
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