Shiv Kumar & Ors. vs Randhir Singh & Ors.
2012 Latest Caselaw 641 Del

*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Reserved on: 25th January, 2012
                                     Pronounced on: 30th January, 2012
+        MAC APP. 857/2011

         SHIV KUMAR & ORS.                          .......Appellants
                        Through:        Mr. O. P. Mannie, Adv.
                 versus

         RANDHIR SINGH & ORS.                     .....Respondents
                      Through:          Ms. Suman Bagga, Advocate
                                        for R -3.

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC. APP. 590/2011 titled Royal Sundaram Alliance Insurance Co. Ltd. v. Master Manmeet Singh & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 30, 2012 hs