Citation : 2012 Latest Caselaw 640 Del
Judgement Date : 30 January, 2012
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 16th January, 2012
Pronounced on: 30th January, 2012
+ MAC APP. 753/2011
DULI CHAND & ORS. .......Appellants
Through: Mr. Sanjeev Srivastava, Adv.
versus
INDER PAL & ORS. .....Respondents
Through: Ms. Suman Bagga, Advocate
for R-3.
CORAM:
HON'BLE MR. JUSTICE G.P.MITTAL
JUDGMENT
G. P. MITTAL, J.
1. The present Appeal is allowed in terms of the judgment passed today in MAC. APP. 590/2011 titled Royal Sundaram Alliance Insurance Co. Ltd. v. Master Manmeet Singh & Ors.
2. For detailed order, please see the above mentioned judgment.
(G.P. MITTAL) JUDGE JANUARY 30, 2012 hs
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