Commisioner Of Income Tax ... vs Mohan Meakin Limited
2012 Latest Caselaw 638 Del

*             IN THE HIGH COURT OF DELHI AT NEW DELHI

+       ITA Nos.967/2009,              1003/2009,   1013/2009,   1014/2009     &
        1015/2009

                                 Reserved on : November 24, 2011.
%                              Date of Decision January 30, 2012.

COMMISIONER OF INCOME TAX (CENTRAL)-I         ..Appellant
            Through Mr.Sanjeev Sabharwal, Advocate.

                   VERSUS
MOHAN MEAKIN LIMITED                      .....Respondent

Through Mr. C.S.Aggarwal, Sr.Advocate with Mr.Prakash Kumar, Advocate. CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.V. EASWAR

1. Whether Reporters of local papers may be allowed to see the judgment?

2. To be referred to the Reporters or not ?

3. Whether the judgment should be reported in the Digest?

R.V. EASWAR, J.:

For orders, see ITA No.964/2009.

(R.V. EASWAR) JUDGE

(SANJIV KHANNA) JUDGE January 30, 2012 Bisht