Commissioner Of Income Tax Del vs Indian Sugar & Gen. Industry ...
2012 Latest Caselaw 636 Del

Citation : 2012 Latest Caselaw 636 Del
Judgement Date : 30 January, 2012

Delhi High Court

Commissioner Of Income Tax Del vs Indian Sugar & Gen. Industry ... on 30 January, 2012

Author: Sanjiv Khanna

*           IN THE HIGH COURT OF DELHI AT NEW DELHI

+ ITA Nos.742/2005, 796/2005, 817/2005, 794/2006,

%                             Date of Decision : January 30th 2012.

COMMISSIONER OF INCOME TAX DEL          ..... Appellant
                  Through : Mr. Sanjeev Sabharwal, Adv.

                        versus

INDIAN SUGAR & GEN. INDUSTRY EXPORT IMPORT
                                      .......Respondent

Through: Dr. C.S.Aggarwal, Sr. Adv. with Mr. Prakash Kumar, Adv.

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.V. EASWAR

SANJIV KHANNA, J: (ORAL) For orders, see ITA No.645/2005.

SANJIV KHANNA, J

R.V.EASWAR, J JANUARY 30, 2012 mm

Download the LatestLaws.com Mobile App