Mohd. Allam Khan & Ors. vs Manohar Lal Ahuja & Ors.
2012 Latest Caselaw 551 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Decided on: 25th January, 2012
+    MAC APP. 759/2011

     MOHD. ALLAM KHAN & ORS.            ..... Appellants
                    Through: Mr. Navneet Goyal, Advocate
                             for A-2.
             versus

     MANOHAR LAL AHUJA & ORS.              ..... Respondents
                  Through: Mr. O.P. Mannie, Advocate for
                            R-1 & 2.
                            Mr. Pankaj Seth, Adv. for
                            Insurance Company.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in FAO 328/2003 titled 'MANOHAR LAL AHUJA & ORS. v. MOHD. ALLAM KHAN & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 25, 2012 vk