U.P. State Road Transport Corp. vs Vishakha & Ors.
2012 Latest Caselaw 52 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Reserved on: 23rd December, 2011
                                  Pronounced on: 3rd January, 2012
+    MAC APP. 518/2011

     U.P. STATE ROAD TRANSPORT CORP. ..... Appellant
               Through: Ms. Garima Parashad Advocate with
                        Mr. Shadab Khan, Advocate.

                   Versus

     VISHAKHA & ORS.                           ..... Respondents
             Through:         Ms. Malyika Sharma Advocate with
                              Mr. Anil Kumar Tomar, Advocate &
                              Mr. Pradeep Kumar, Advocate for R-1
                              to R-3.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP. 412/2011 titled Vishakha & Ors. v. Shree Pal & Anr.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE

JANUARY 03, 2012 vk