Smt. Ramlesh Sharma @ Rama vs National Insurance Company Ltd. & ...
2012 Latest Caselaw 513 Del

$~11
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 24th January, 2012
+        MAC APP. 96/2012

         SMT. RAMLESH SHARMA @ RAMA          .......Appellant
                         Through: Mr. Navneet Goyal, Adv.
                  versus

         NATIONAL INSURANCE
         COMPANY LTD. & ANR.                        .....Respondents
                      Through:          Ms. Manjusha Wadhwa with
                                        Ms. Angana Goswami, Adv. for
                                        R-1.
                                        Mr. Anand Vardhan Sharma,
                                        Adv. for R-2.

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC. APP. 504/2009 titled Laxman Singh v. National Insurance Co. Ltd. & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 24, 2012 hs