Bajaj Allianz General Insurance ... vs Bhikhari Yadav & Ors.
2012 Latest Caselaw 49 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 Reserved on: 22nd December, 2011
                                 Pronounced on: 3rd January, 2012
+    MAC.APP. 728/2011

     BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
                                             ..... Appellant
                   Through: Mr. Joy Basu, Advocate.

                   versus

     BHIKHARI YADAV & ORS               ..... Respondents
                  Through: Mr. Advocate
                            (Appearance not given).
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP. 727/2011 titled BAJAJ ALLIANZ GENERAL INSURANCE CO LTD v. BHIKHARI YADAV & ORS.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 03, 2012 vk