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Smt. Kanta Devi vs Uoi & Ors.
2012 Latest Caselaw 193 Del

Citation : 2012 Latest Caselaw 193 Del
Judgement Date : 10 January, 2012

Delhi High Court
Smt. Kanta Devi vs Uoi & Ors. on 10 January, 2012
Author: Anil Kumar
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2
*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                      +     W.P.(C)No.9043/2011

%                              Date of decision: 10th January, 2012

SMT. KANTA DEVI                       ..... Petitioner
              Through : Col. S.R. Kalkal, Advocate.


                      versus

UOI & ORS.                               ..... Respondents
                      Through : Mr. Ravinder Agarwal, Advocate.

CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MR. JUSTICE J.R. MIDHA

ANIL KUMAR, J.

*

1. After some arguments, the petitioner seeks to withdraw

the petition with liberty to file the appropriate petition in

accordance with law.

2. Dismissed as withdrawn with liberty as prayed for.

ANIL KUMAR, J.

J.R. MIDHA, J JANUARY 10, 2012 mk

 
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