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Oriental Insurance Co. Ltd vs Chotkan & Ors.
2012 Latest Caselaw 1422 Del

Citation : 2012 Latest Caselaw 1422 Del
Judgement Date : 29 February, 2012

Delhi High Court
Oriental Insurance Co. Ltd vs Chotkan & Ors. on 29 February, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Reserved on: 24th January, 2012
                                Pronounced on: 29th February, 2012
+    MAC.APP. 514/2009

     ORIENTAL INSURANCE CO. LTD ..... Appellant
                  Through: Mr. A.K. Soni, Advocate.

                   versus

     CHOTKAN & ORS.                    ..... Respondents
                 Through:           Nemo.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.329/2010 titled 'ORIENTAL INSURANCE CO. LTD. V. RAKESH KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 29, 2012 vk

 
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